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State of Punjab - Section

Section 3 in The Salary and Allowances of Leader of Opposition in Legislative Assembly Act, 1978

3. Salary of Leader of Opposition.

- There shall be paid to the Leader of the Opposition a salary of [two thousand five hundred] [Substituted by Punjab Act 18 of 1986.] rupees per mensem [and in addition thereto a sumptuary allowance at the rate of one thousand and five hundred rupees per mensem.] [Added by Punjab Act 5 of 1992.]