Supreme Court - Daily Orders
Northern Coalfields Ltd. vs State Of M.P. on 7 April, 2015
Bench: Chief Justice, Arun Mishra
1
ITEM NO.5 (MM) COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5850/2010
(Arising out of impugned final judgment and order dated
21/01/2010 in WP No. 1729/2003,21/01/2010 in WP No. 1729/2003
passed by the High Court Of M.p At Jabalpur)
NORTHERN COALFIELDS LTD. Petitioner(s)
VERSUS
STATE OF M.P.& ANR. Respondent(s)
(With appln. (s) for directions and interim relief and office
report)
WITH
SLP(C) No. 16313/2010
(With Interim Relief and Office Report)
SLP(C) No. 30348-30349/2010
(With Interim Relief and Office Report)
SLP(C) No. 30637/2010
(With Interim Relief and Office Report)
SLP(C) No. 30639-30640/2010
(With Interim Relief and Office Report)
SLP(C) No. 31135-31136/2010
(With Interim Relief and Office Report)
SLP(C) No. 31219-31220/2010
(With Office Report)
SLP(C) No. 31955/2010
(With Interim Relief and Office Report)
Date : 07/04/2015 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
Signature Not Verified
HON'BLE MR. JUSTICE ARUN MISHRA
Digitally signed by
Charanjeet Kaur
Date: 2015.04.08
17:43:01 IST
Reason:
Mr. S. Ganesh, Sr. Adv. (Mentioned By)
For Petitioner(s) Mr. Anupam Lal Das,Adv.
Mr. Anirudh Singh, Adv.
2
Dr. A.M. Singhvi, Sr. Adv.
Mr. Syed Shahid Hussain Rizvi,Adv.
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. T. G. Narayanan Nair,Adv.
Mr. K.N. Madhusoodhanan, Adv.
For Respondent(s) Ms. Anuradha Mutatkar,Adv.
Mr. B.S. Banthia,Adv.
Mr. Sachin Daga, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks before the Bench of which one of us, (Arun Mishra, J.) is not a member.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar