Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(1)(c) in Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985 (c)"Construction Act" means the Metro Railways (Construction of Works) Act, 1978; (33 of 1978.)