Delhi High Court - Orders
Cbi vs V K Bhutiani & Ors on 20 July, 2022
Author: Talwant Singh
Bench: Talwant Singh
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 577/2016
CBI ..... Petitioner
Through: Mr. Prasanta, Varma, SPP with Ms.
Hiteshi Kakkar & Mr. Amit Singh
Khalsa, Advs.
versus
V K BHUTIANI & ORS ..... Respondents
Through: Ms. Rebecca John, Sr. Adv. with Ms.
Praavita Kashyap & Ms. Adya R.
Luthra, Advs. for R-3.
CORAM:
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 20.07.2022 Crl.M.A.16970/2016
1. This is an application for condonation of delay in filing the appeal.
2. Let the said response be filed and copy be supplied to the other side.
3. List this matter for arguments on this application for condonation of delay on 13.10.2022.
TALWANT SINGH, J JULY 20, 2022/nk Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:27.07.2022 11:44:14