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Delhi High Court - Orders

Cbi vs V K Bhutiani & Ors on 20 July, 2022

Author: Talwant Singh

Bench: Talwant Singh

                      $~41
                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +      CRL.L.P. 577/2016
                             CBI                                                 ..... Petitioner
                                                Through:       Mr. Prasanta, Varma, SPP with Ms.
                                                               Hiteshi Kakkar & Mr. Amit Singh
                                                               Khalsa, Advs.
                                                versus

                             V K BHUTIANI & ORS                                   ..... Respondents
                                           Through:            Ms. Rebecca John, Sr. Adv. with Ms.
                                                               Praavita Kashyap & Ms. Adya R.
                                                               Luthra, Advs. for R-3.
                             CORAM:
                             HON'BLE MR. JUSTICE TALWANT SINGH
                                                ORDER

% 20.07.2022 Crl.M.A.16970/2016

1. This is an application for condonation of delay in filing the appeal.

2. Let the said response be filed and copy be supplied to the other side.

3. List this matter for arguments on this application for condonation of delay on 13.10.2022.

TALWANT SINGH, J JULY 20, 2022/nk Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:27.07.2022 11:44:14