Rajasthan High Court - Jaipur
Smt Manju Kanwar vs Raj Financial Corp on 19 March, 2012
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
In the High Court of Judicature for Rajasthan at Jaipur Bench Jaipur S.B.Civil Misc. Appeal No.456 of 2005 Smt. Mauj Kanwar vs Rajasthan Financial Corporation and ors. Date of Order : 19.3.2012 HON'BLE MS. JUSTICE BELA M. TRIVEDI Mr.JP Gupta for the appellant By the Court:
1.It is stated by learned counsel Mr. JP Gupta for the appellant that the appeal has become infructuous.
2.Hence, the appeal is dismissed as having become infructuous.
(BELA M. TRIVEDI) J.
om/P.1/456cma2005 19march 2012 final.doc All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Om Prakash PA