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[Cites 0, Cited by 0] [Section 62C(7)] [Section 62C] [Entire Act]

State of Jharkhand - Subsection

Section 62C(7)(e) in Bihar Factories Rules, 1950

(e)deliberating on reports of safety environmental and occupational health surveys, emergency plans, safety audits, risk assessment and implementation of the recommendations made in the reports;