Section 13(1)(viii) in The Delhi Apartment Ownership Act, 1986

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Union of India - Subsection

Section 13(1)(viii) in The Delhi Apartment Ownership Act, 1986

(viii)value of the property and of each apartment, and a statement that the apartment and such percentage of undivided interest are not encumbered in any number whatsoever on the date of execution of the Deed of Apartment,

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Union of India - Subsection

Section 13(1)(viii) in The Delhi Apartment Ownership Act, 1986