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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(j) in Andhra Pradesh Fiscal Responsibility and Budget Management Rules, 2006

(j)a statement giving details of number of employees in government, public sector and aided institutions and related salaries and pensions in Form D-10.