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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(1)(g) in Telangana Town-Planning Act, 1920

(g)[ regulations for enforcing or carrying out the provisions of the scheme; and defining the responsible authority and the period for which such responsible authority shall function;] [Clause (g) substituted by Madras Act II of 1930.]