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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(1) in The Goa Health Services Development Act, 2008

(1)Notwithstanding anything to the contrary contained in any other law for the time being in force, the Government may, by Notification in the Official Gazette,-
(a)declare a health estate which is-