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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(i) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(i)As soon as the final list of vacancies and candidates is ready in the Revenue Board, it shall be submitted fo0r final selection to a Committee consisting of the following members:-