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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Odisha - Subsection

Section 99(1)(d) in The Orissa Town Planning and Improvement Trust Act, 1956

(d)the aggregate amount which has, upto the date of the statement, been applied under Section 98 in or towards repaying loans; and