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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(3) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(3)The number of passengers which the vessel is registered to carry shall be painted on the stern of each such vessel or on the after part of the cabin with the letter "p" prefixed. In the case of vessels used for passengers for each class or section should be noted in the respective classes or section.