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Supreme Court - Daily Orders

Global Village Foundation Public ... vs Union Of India on 25 August, 2021

Bench: Chief Justice, Surya Kant

     ITEM NO.16                  Court 1 (Video Conferencing)             SECTION PIL-W

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil) No(s).890/2021

     GLOBAL VILLAGE FOUNDATION PUBLIC CHARITABLE TRUST                   Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)

     Date : 25-08-2021 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)               Mr. Harish N. Salve, Sr.Adv.
                                     Mr. Mishra Saurabh, AOR

     For Respondent(s)               Mr.   Tushar Mehta, SG
     For UOI                         Mr.   K.M. Nataraj, ASG
                                     Mr.   Kanu Agrawal, Adv.
                                     Mr.   Rajat Nair, Adv.
                                     Mr.   Ankur Talwar, Adv.
                                     Mr.   Amrish Kumar, Adv.
                                     Mr.   Gurmeet Singh Makker, Adv.
                                     Mr.   B.V. Balram Das, Adv.

     For R.No.4                      Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                     Mr.   Suhaan Mukerji, Adv.
                                     Mr.   Vishal Prasad, Adv.
                                     Mr.   Amit Bhandari, Adv.
                                     Mr.   Abhishek Manchanda, Adv.
                                     Mr.   Sayandeep Pahari, Adv.
                                     For   M/S. Plr Chambers and Co., AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

The Court is convened through Video Conferencing. Heard Mr. Harish N.Salve, learned senior counsel appearing on behalf of the petitioner as also Dr. Abhishek Manu Singhvi, learned senior counsel appearing on behalf of respondent No.4/State of West Bengal.

Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2021.08.25 16:46:55 IST Reason:

Tag with WP(Crl.)No.314 of 2021 and connected matters.



     (SATISH KUMAR YADAV)                                             (R.S. NARAYANAN)
       DEPUTY REGISTRAR                                              COURT MASTER (NSH)