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Rajasthan High Court - Jaipur

Arvind Alaru S/O Ram Nath Alaru vs Union Of India on 20 October, 2020

Bench: Sabina, Chandra Kumar Songara

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D. B. Civil Writ Petition (PIL) No. 9425/2020

                                   Arvind Alaru
                                                                                                         ----Petitioner
                                                                         Versus
                                   Union of India & Others.
                                                                                                      ----Respondents

For Petitioner : Mr. Rakesh Kumar Advocate through Video Conferencing.

For Respondents No. : Mr. R. D. Rastogi Additional Solicitor 1 to 3 General assisted by Mr. Ashish Kumar Advocate through Video Conferencing.

For Respondents No. : Mr. S.S. Raghav, Additional Advocate 4 and 6 General with Mr. Ajay Singh Rajawat Advocate through Video Conferencing.

For Respondent No. : Mr. Anurag Shukla Advocate through 5 Video Conferencing.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 20/10/2020 Learned Additional Solicitor General seeks time to file reply.

List again on 11.11.2020.

(CHANDRA KUMAR SONGARA),J (SABINA),J MANOJ NARWANI /33 (Downloaded on 21/10/2020 at 09:25:21 PM) Powered by TCPDF (www.tcpdf.org)