Rajasthan High Court - Jaipur
Arvind Alaru S/O Ram Nath Alaru vs Union Of India on 20 October, 2020
Bench: Sabina, Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D. B. Civil Writ Petition (PIL) No. 9425/2020
Arvind Alaru
----Petitioner
Versus
Union of India & Others.
----Respondents
For Petitioner : Mr. Rakesh Kumar Advocate through Video Conferencing.
For Respondents No. : Mr. R. D. Rastogi Additional Solicitor 1 to 3 General assisted by Mr. Ashish Kumar Advocate through Video Conferencing.
For Respondents No. : Mr. S.S. Raghav, Additional Advocate 4 and 6 General with Mr. Ajay Singh Rajawat Advocate through Video Conferencing.
For Respondent No. : Mr. Anurag Shukla Advocate through 5 Video Conferencing.
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 20/10/2020 Learned Additional Solicitor General seeks time to file reply.
List again on 11.11.2020.
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