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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of West Bengal - Subsection

Section 4A(2) in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

(2)On the expiry of the period of taking over (including the period of -extension, if any), the management of the cold storage shall be made over to the licensee.] [Inserted by the West Bengal cold Storate (Licensing and Regulation) (Amendment) Act, 1978, section 6.]