Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 3, Cited by 0]

Karnataka High Court

The Ryan International School vs Sri Mohan Raju on 8 September, 2025

Author: Pradeep Singh Yerur

Bench: Pradeep Singh Yerur

                                              -1-
                                                           NC: 2025:KHC:35220
                                                        WP No. 60117 of 2016
                                                    C/W WP No. 60118 of 2016
                                                        WP No. 60119 of 2016
                   HC-KAR                                    AND 21 OTHERS


                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 8TH DAY OF SEPTEMBER, 2025

                                            BEFORE
                     THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
                            WRIT PETITION NO. 60117 OF 2016 (L-TER)
                                            C/W
                            WRIT PETITION NO. 60118 OF 2016 (L-TER)
                            WRIT PETITION NO. 60119 OF 2016 (L-TER)
                            WRIT PETITION NO. 60120 OF 2016 (L-TER)
                            WRIT PETITION NO. 60121 OF 2016 (L-TER)
                            WRIT PETITION NO. 60122 OF 2016 (L-TER)
                            WRIT PETITION NO. 60123 OF 2016 (L-TER)
Digitally signed            WRIT PETITION NO. 60124 OF 2016 (L-TER)
by B LAVANYA                WRIT PETITION NO. 60125 OF 2016 (L-TER)
                            WRIT PETITION NO. 60126 OF 2016 (L-TER)
Location: HIGH              WRIT PETITION NO. 60127 OF 2016 (L-TER)
COURT OF                    WRIT PETITION NO. 60128 OF 2016 (L-TER)
KARNATAKA                   WRIT PETITION NO. 60129 OF 2016 (L-TER)
                            WRIT PETITION NO. 60130 OF 2016 (L-TER)
                            WRIT PETITION NO. 60131 OF 2016 (L-TER)
                            WRIT PETITION NO. 60132 OF 2016 (L-TER)
                            WRIT PETITION NO. 60133 OF 2016 (L-TER)
                            WRIT PETITION NO. 60134 OF 2016 (L-TER)
                            WRIT PETITION NO. 60135 OF 2016 (L-TER)
                            WRIT PETITION NO. 60136 OF 2016 (L-TER)
                            WRIT PETITION NO. 60137 OF 2016 (L-TER)
                            WRIT PETITION NO. 60138 OF 2016 (L-TER)
                            WRIT PETITION NO. 60139 OF 2016 (L-TER)
                            WRIT PETITION NO. 60140 OF 2016 (L-TER)

                   IN WP No. 60117/2016
                   BETWEEN:

                      THE RYAN INTERNATIONAL SCHOOL,
                      BEHIND HINDUSTAN LEVER LTD.,
                      OPP. TO AECS LAYOUT, KUNDALAHALLI,
                      M.H.COLONY, BANGALORE - 560 037.
                      REPRESENTED BY ITS
                          -2-
                                      NC: 2025:KHC:35220
                                   WP No. 60117 of 2016
                               C/W WP No. 60118 of 2016
                                   WP No. 60119 of 2016
HC-KAR                                  AND 21 OTHERS


   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                           ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI CHIKKEGOWDA,
   AGED ABOUT 45 YEARS,
   S/O BAYYANNA,
   R/AT: IMMADIHALLI, WHITEFIELD POST,
   BANGALORE - 560 066.
                                          ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.125/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60118/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                          ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)
                             -3-
                                         NC: 2025:KHC:35220
                                      WP No. 60117 of 2016
                                  C/W WP No. 60118 of 2016
                                      WP No. 60119 of 2016
HC-KAR                                     AND 21 OTHERS


AND:

   SRI VIJAY,
   AGED ABOUT 43 YEARS,
   S/O KANADASWAMY,
   R/AT: GANDHIPURAM,
   WHITEFIELD POST,
   BANGALORE - 560 066.
                                            ...RESPONDENT
(BY SRI S.B. MUKKANNAPPA)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.146/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60119/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                             ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI MOHAN RAJU,
   AGED ABOUT 44 YEARS,
   S/O LOKOSE, R/AT: NEW
   BYAPPANAHALLI,
                            -4-
                                        NC: 2025:KHC:35220
                                     WP No. 60117 of 2016
                                 C/W WP No. 60118 of 2016
                                     WP No. 60119 of 2016
HC-KAR                                    AND 21 OTHERS


   INDIRANAGAR POST,
   BANGALORE.
                                           ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.145/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60120/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                            ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI VIJAY BHASKAR,
   AGED ABOUT 47 YEARS,
   S/O SUBRAMANYA,
   R/AT: GANDHIPURAM,
   WHITEFIELD POST,
   BANGALORE - 560 066.
                                           ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
                            -5-
                                        NC: 2025:KHC:35220
                                     WP No. 60117 of 2016
                                 C/W WP No. 60118 of 2016
                                     WP No. 60119 of 2016
HC-KAR                                    AND 21 OTHERS


AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.147/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60121/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                            ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI SRINIVASA N.,
   AGED ABOUT 30 YEARS
   R/AT: MUDURANAGAR,
   VARTHUR POST,
   BANGALORE EAST - 560 066.
                                           ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.148/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.
                            -6-
                                        NC: 2025:KHC:35220
                                     WP No. 60117 of 2016
                                 C/W WP No. 60118 of 2016
                                     WP No. 60119 of 2016
HC-KAR                                    AND 21 OTHERS


IN WP NO. 60122/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                            ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI SHAMANNA
   AGED ABOUT 37 YEARS,
   S/O CHINNAPPA,
   R/AT: THIRUMALASETTYHALLI,
   SAMETANAHALLI POST,
   BANGALORE - 560 048.
                                           ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.141/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60123/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
                           -7-
                                       NC: 2025:KHC:35220
                                    WP No. 60117 of 2016
                                C/W WP No. 60118 of 2016
                                    WP No. 60119 of 2016
HC-KAR                                   AND 21 OTHERS


   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                           ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

    SRI JAYASHENKAR,
    AGED ABOUT 40 YEARS,
    S/O RAMASWAMY,
    R/AT: NO.65/1, CHINNASWAMY BUILDING,
    ANNASANDRAPALYA,
    HAL POST, BANGALORE - 560 017.
                                        ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.142/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60124/2016
BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
                            -8-
                                        NC: 2025:KHC:35220
                                     WP No. 60117 of 2016
                                 C/W WP No. 60118 of 2016
                                     WP No. 60119 of 2016
HC-KAR                                    AND 21 OTHERS


   AGED ABOUT 44 YEARS.
                                            ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI SRINIVASA K.N.,
   AGED ABOUT 48 YEARS,
   S/O R. NARAYANASWAMY,
   R/AT: KAITOOTA,
   IMMADIHALLI, WHITEFIELD POST,
   BANGALORE - 560 066.
                                           ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.138/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60125/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                            ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:
                            -9-
                                        NC: 2025:KHC:35220
                                     WP No. 60117 of 2016
                                 C/W WP No. 60118 of 2016
                                     WP No. 60119 of 2016
HC-KAR                                    AND 21 OTHERS


   SRI SURESH,
   AGED ABOUT 36 YEARS,
   S/O M. MARIYAPPA,
   R/AT: TRIUMALASETTY HALLI,
   SAMETANAHALLI POST,
   BANGALORE - 560 067.
                                           ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.143/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60126/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                            ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI SHANKAR,
   AGED ABOUT 29 YEARS,
   S/O CHIKKANNA,
   R/AT: HAGADUR COLONY,
   IMMADIHALI, WHITEFIELD POST,
   BANGALORE - 560 066.
                            - 10 -
                                           NC: 2025:KHC:35220
                                        WP No. 60117 of 2016
                                    C/W WP No. 60118 of 2016
                                        WP No. 60119 of 2016
HC-KAR                                       AND 21 OTHERS


                                              ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.144/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60127/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037,
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                               ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI SADASHIVA H.C.,
   AGED ABOUT 37 YEARS,
   S/O CHIKKAMUNIYAPPA,
   R/AT: D. HOSAHALLI, DEVANAGUDI POST,
   HOSAKOTE TALUK,
   BANGALORE - 560 027.
                                              ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
                           - 11 -
                                          NC: 2025:KHC:35220
                                       WP No. 60117 of 2016
                                   C/W WP No. 60118 of 2016
                                       WP No. 60119 of 2016
HC-KAR                                      AND 21 OTHERS


I.D.NO.140/2013 BY THE SECOND ADDITIONAL LABOUR
COURT,    BANGALORE   PERTAINING  TO  ORDER  OF
REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60128/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                              ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI PRAKASH K.,
   AGED ABOUT 37 YEARS,
   S/O KULLATAOOA,
   R/AT: DUNNASANDRA,
   SAMETAHALLI, HOSAKOTE TALUK,
   BANGALORE - 560 067.
                                             ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.133/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60129/2016
                           - 12 -
                                          NC: 2025:KHC:35220
                                       WP No. 60117 of 2016
                                   C/W WP No. 60118 of 2016
                                       WP No. 60119 of 2016
HC-KAR                                      AND 21 OTHERS


BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                              ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

    SRI CHANDRASHEKAR,
    AGED ABOUT 47 YEARS,
    S/O ALWAR NAIDU,
    R/AT: NO.321, 6TH CROSS, GANDHIPURAM,
    IMMADIHALLI, WHITEFIELD POST,
    BANGALORE - 560 066.
                                        ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.126/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60130/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP.TO AECS LAYOUT,
   KUNDALAHALLI,
                           - 13 -
                                          NC: 2025:KHC:35220
                                       WP No. 60117 of 2016
                                   C/W WP No. 60118 of 2016
                                       WP No. 60119 of 2016
HC-KAR                                      AND 21 OTHERS


   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                              ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI PRATAP KUMAR,
   AGED ABOUT 41 YEARS,
   S/O R. BALARAJ, GANDHIPURAM,
   WHITEFIELD POST,
   BANGALORE - 560 066.
                                             ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.127/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60131/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP, TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037,
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR, NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                              ...PETITIONER
                           - 14 -
                                          NC: 2025:KHC:35220
                                       WP No. 60117 of 2016
                                   C/W WP No. 60118 of 2016
                                       WP No. 60119 of 2016
HC-KAR                                      AND 21 OTHERS


(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI RAJASHEKAR K.,
   AGED ABOUT 37 YEARS,
   S/O KRISHNAPPA,
   R/AT: NEAR DHARMASWAMY TEMPEL,
   NEAR GOVT. HIGH SCHOOL, VARTHUR,
   BANGALORE EAST - 560 037.
                                             ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.135/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60132/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                              ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI NINGARAJU,
   AGED ABOUT 34 YEARS,
                            - 15 -
                                           NC: 2025:KHC:35220
                                        WP No. 60117 of 2016
                                    C/W WP No. 60118 of 2016
                                        WP No. 60119 of 2016
HC-KAR                                       AND 21 OTHERS


   S/O NINGEGOWDA,
   R/AT: BELTUR COLOPNY,
   KADUGADI POST,
   BANGALORE - 560 067.
                                              ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.134/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60133/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                               ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)
AND:

   SRI A.N.MUNIRAJ,
   AGED ABOUT 40 YEARS,
   S/O NARAYANAPPA,
   R/AT: PUTTANDUR AGRAHARA,
   IMMADIHALLI,
   WHITEFIELD POST,
   BANGALORE - 560 066.
                                              ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)
                           - 16 -
                                          NC: 2025:KHC:35220
                                       WP No. 60117 of 2016
                                   C/W WP No. 60118 of 2016
                                       WP No. 60119 of 2016
HC-KAR                                      AND 21 OTHERS




     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.130/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60134/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                              ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI K.ANAND,
   AGED ABOUT 37 YEARS,
   S/O KRISHNAPPA,
   R/AT: IMMADIHALLI,
   WHITEFIELD POST,
   BANGALORE - 560 066.
                                             ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.136/2013 BY THE SECOND ADDITIONAL LABOUR
COURT,    BANGALORE      PERTAINING   TO    ORDER    OF
                           - 17 -
                                          NC: 2025:KHC:35220
                                       WP No. 60117 of 2016
                                   C/W WP No. 60118 of 2016
                                       WP No. 60119 of 2016
HC-KAR                                      AND 21 OTHERS


REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60135/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                              ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI RAVIKUMAR L.,
   AGED ABOUT 53 YEARS,
   S/O G.LAKSHMAN COMPOUND,
   R/AT: HAGADUR, IMMADIHALLI,
   WHITEFIELD POST,
   BANGALORE - 560 066.
                                             ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.128/2013 BY THE SECOND ADDITIONAL LABOUR
COURT,    BANGALORE      PERTAINING   TO    ORDER    OF
REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60136/2016

BETWEEN:
                           - 18 -
                                          NC: 2025:KHC:35220
                                       WP No. 60117 of 2016
                                   C/W WP No. 60118 of 2016
                                       WP No. 60119 of 2016
HC-KAR                                      AND 21 OTHERS


   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                              ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI RAJU M.,
   AGED ABOUT 51 YEARS,
   S/O M.MUNIYAPPA,
   R/AT: IMMADIHALLI,
   WHITEFIELD POST,
   BANGALORE - 560 066.
                                             ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.124/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60137/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
                          - 19 -
                                         NC: 2025:KHC:35220
                                      WP No. 60117 of 2016
                                  C/W WP No. 60118 of 2016
                                      WP No. 60119 of 2016
HC-KAR                                     AND 21 OTHERS


   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                             ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI MANJUNATHA S.V.,
   AGED ABOUT 36 YEARS,
   S/O S.G.VENKATESHAPPA,
   R/AT: GARUDACHARPALYA,
   MAHADEVAPURA ROAD,
   BANGALORE - 560 048.
                                            ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.123/2013 BY THE SECOND ADDITIONAL LABOUR
COURT,    BANGALORE     PERTAINING    TO   ORDER    OF
REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60138/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                             ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)
                           - 20 -
                                          NC: 2025:KHC:35220
                                       WP No. 60117 of 2016
                                   C/W WP No. 60118 of 2016
                                       WP No. 60119 of 2016
HC-KAR                                      AND 21 OTHERS




AND:

   SRI MUNIKRISHNA,
   AGED ABOUT 35 YEARS,
   S/O K.M. PAPANNA,
   R/AT: GARUDACHARPALYA,
   MAHADEVAPURA POST,
   BANGALORE - 560 048.
                                             ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.150/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60139/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                              ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI RAJASHEKAR D.,
   AGED ABOUT 31 YEARS,
   S/O DODDATAMMAYYANNA,
                           - 21 -
                                          NC: 2025:KHC:35220
                                       WP No. 60117 of 2016
                                   C/W WP No. 60118 of 2016
                                       WP No. 60119 of 2016
HC-KAR                                      AND 21 OTHERS


   R/AT: IMMADIHALLI,
   WHITEFIELD POST,
   BANGALORE - 560 066.
                                             ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.137/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

IN WP NO. 60140/2016

BETWEEN:

   THE RYAN INTERNATIONAL SCHOOL,
   BEHIND HINDUSTAN LEVER LTD.,
   OPP. TO AECS LAYOUT,
   KUNDALAHALLI,
   M.H.COLONY, BANGALORE - 560 037.
   REPRESENTED BY ITS
   AUTHORISED SIGNATORY,
   MR. NARAYAN HEGDE,
   S/O SHRI KOLLAYYA,
   AGED ABOUT 44 YEARS.
                                              ...PETITIONER
(BY SRI H.C.SHIVARAMU, ADVOCATE)

AND:

   SRI SATHISH BABU,
   AGED ABOUT 31 YEARS,
   S/O MARIYAPPA,
   R/AT: BODANAHOSAHALLI,
   SAMETANAHALLI POST,
   HOSKOTE TALUK,
   BANGALORE - 560 066.
                                             ...RESPONDENT
(BY SRI S.B.MUKKANNAPPA, ADVOCATE)
                                  - 22 -
                                                 NC: 2025:KHC:35220
                                              WP No. 60117 of 2016
                                          C/W WP No. 60118 of 2016
                                              WP No. 60119 of 2016
 HC-KAR                                            AND 21 OTHERS




     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE IMPUGNED AWARD DATED 03.03.2016 PASSED IN
I.D.NO.149/2013 BY THE SECOND ADDITIONAL LABOUR
COURT, BANGALORE AT ANNEXURE-A PERTAINING TO ORDER
OF REINSTATEMENT OF RESPONDENT AND ETC.

    THESE PETITIONS, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
 CORAM: HON'BLE MR. JUSTICE PRADEEP SINGH YERUR

                            ORAL ORDER

These petitions are filed by the petitioner-Management seeking to quash the impugned award dated 03.03.2016 passed in I.D.Nos.125/2013, 146/2013, 145/2013, 147/2013, 148/2013, 141/2013, 142/2013, 138/2013, 143/2013, 144/2013, 140/2013, 133/2013, 126/2013, 127/2013, 135/2013, 134/2013, 130/2013, 136/2013, 128/2013, 124/2013, 123/2013, 150/2013, 137/2013 and 149/2013 respectively, by II Additional Labour Court, Bengaluru.

2. The petitioner is the Ryan International School, which is a private unaided minority School, operating in Kundhanahalli, Bengaluru and engaged in providing quality education to its students across the Country.

- 23 -

                                                    NC: 2025:KHC:35220
                                               WP No. 60117 of 2016
                                           C/W WP No. 60118 of 2016
                                               WP No. 60119 of 2016
HC-KAR                                              AND 21 OTHERS


3. By the impugned award, the petitioner herein was directed to reinstate the respondents-workmen within thirty (30) days from the date of publication of the award without any backwages with all consequential benefits and the award was enforceable after the expiry of thirty (30) days from the date of publication under Section 17 of the Industrial Disputes Act, 1947.

4. Aggrieved by the said award, the petitioner- Management is before this Court questioning the same on several grounds urged in these petitions.

5. During the pendency of these petitions, on 17.08.2018, memorandum of settlement has been entered into between the petitioner-Management and the respondents- workmen, where the parties have amicably settled their dispute. The petitioner-Management has expressed its difficulty in reinstating the respondents-workmen and upon negotiation between both of them, the petitioner-Management and the respondents-workmen have agreed to the terms and conditions as per the settlement at para-1 in the internal page Nos.5 to

10.

- 24 -

                                                  NC: 2025:KHC:35220
                                               WP No. 60117 of 2016
                                           C/W WP No. 60118 of 2016
                                               WP No. 60119 of 2016
HC-KAR                                              AND 21 OTHERS


6. Sri S.B.Mukkannappa, learned counsel, who is present before the Court, is directed to accept notice for respondents- workmen.

7. It is submitted by the learned counsel for petitioner- Management that the respondents-workmen had initiated contempt proceedings for non-compliance of the award and the contempt came to be dropped, in view of the settlement and some additional amount was paid in the contempt proceedings in favour of the workmen. The said fact is not disputed by the learned counsel for the respondents-workmen.

8. In view of the settlement having been agreed upon between the petitioner-Management and the respondents- workmen in all these cases on 17.08.2018 and the lumpsum amount of compensation having been paid to the workmen as full and final settlement and all consequential benefits including back wages and all terminal benefits, gratuity and other benefits having been provided, nothing further would survive to be agitated in these petitions.

- 25 -

                                             NC: 2025:KHC:35220
                                          WP No. 60117 of 2016
                                      C/W WP No. 60118 of 2016
                                          WP No. 60119 of 2016
HC-KAR                                         AND 21 OTHERS


9. Under the circumstances, the lis having come to an end, I do not find any legal impediment in closing these petitions in view of the settlement agreed upon between the petitioner-Management and the respondents-workmen in all these cases. Therefore, these petitions do not survive for consideration any more.

Accordingly, these petitions are disposed of in terms of the Settlement between the parties.

Sd/-

(PRADEEP SINGH YERUR) JUDGE CPN List No.: 1 Sl No.: 16 CT: BHK