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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2)(h) in International Institute of Information Technology (IIIT) University Act, 2013

(h)accord administrative approval to all infrastructure related works, all minor original works and works related to the maintenance of estate as recommended by the Building and Works Committee;