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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(3) in Haryana Rural Employment Guarantee Scheme, 2007

(3)The Panchayat Samiti and the Block Programme Officer shall monitor registration, employment provided to each household, unemployment allowance paid, social audit, flow of funds, timely and correct payment of wages, progress and quality of work. The Block Programme Officer shall be responsible to send all reports and returns to the District Programme Coordinator who in turn shall send reports to the State and Central Governments.