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[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Haryana - Subsection

Section 115(1)(ii) in The Punjab Distillery Rules, 1932

(ii)samples are issued in bottles of any sizes specified in Rule 93 above or in bottles of any size smaller than the bottle of the capacity of 750 millilitres.