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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

5. Preferential Categories.

- (i) Physically handicapped i.e., those with not less than 70% Orthopaedically handicapped.
(ii)Widows
(iii)Legally separated single Women.
(iv)The Head Masters Grade II, Mandal Educational Officers and Lecturers District Institute of Education and Training who are suffering with the following diseases certified by Specialised Institutions for the concerned diseases as specified by the Director of School Education in consultation with the Director of Medical Education.
(a)Cancer
(b)Heart Operation
(c)Neuro-Surgery
(d)Bone T.B.
(e)Kidney Transplantation
(v)Others
Note. - 1. The benefit of preference to the above category shall be given once in a period of 8 years in respect of Head Master Grade II/Lecturer in District Institute of Education and Training and once in a period of 4 years in respect of Mandal Educational Officers.Note. - 2. A copy of certificate issued by a competent authority and also the medical claim should be submitted along with the transfer application to consider their cases under preferential category on medical grounds.Note. - 3. The originals of the copies mentioned at Note 2 shall be verified at the time of counseling.