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[Cites 0, Cited by 0] [Section 114G(9)] [Section 114G] [Entire Act]

Union of India - Subsection

Section 114G(9)(b) in Income Tax Rules, 1962

(b)Principal Director General of Income Tax (Systems) shall specify the procedures, data structures and standards for ensuring secure capture and transmission of data, evolving and implementing appropriate security, archival and retrieval policies.