Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(iv) in The Bihar Fish Jalkar Management Act, 2006 (iv)The State Government may review the order issued under sub-section (iii) above, on the basis of the potential of production based on possible scientific fisheries development.]
