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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Maharashtra - Subsection

Section 54(2)(b) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(b)if satisfied that, the result of a fresh poll at that polling station will not, in any way, affect the result of the election or that the error or irregularity in procedure is not material, then he may issue such directions to the Returning Officer or take such action as he may deem proper for the election.