Punjab-Haryana High Court
State Of Haryana vs Santa Ram on 21 October, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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RFA No.2167 of 1992
Date of decision: 21.10.2008
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State of Haryana
.....Applicant(s)/Appellant(s)
Vs.
Santa Ram
...... Respondent(s)
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.H.S. Hooda, A. G. Haryana with
Ms.Mamta Singla Talwar, AAG Haryana,
Mr.Pritam Saini, Advocate
for the respondent(s).
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RAKESH KUMAR JAIN, J.
For orders see RFA No.1347 of 1992 titled as "Gram Panchayat, Bargat vs. State of Haryana" of even date.
(RAKESH KUMAR JAIN) 21.10.2008 JUDGE vivek