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Punjab-Haryana High Court

State Of Haryana vs Santa Ram on 21 October, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

   IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH

                              ****
                                            RFA No.2167 of 1992
                                      Date of decision: 21.10.2008

                              ****

State of Haryana
                                       .....Applicant(s)/Appellant(s)

                               Vs.
Santa Ram
                                                ...... Respondent(s)

                               ****

CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN

                              ****
Present:   Mr.H.S. Hooda, A. G. Haryana with
           Ms.Mamta Singla Talwar, AAG Haryana,

           Mr.Pritam Saini, Advocate
           for the respondent(s).


                               ****

RAKESH KUMAR JAIN, J.

For orders see RFA No.1347 of 1992 titled as "Gram Panchayat, Bargat vs. State of Haryana" of even date.

(RAKESH KUMAR JAIN) 21.10.2008 JUDGE vivek