Punjab-Haryana High Court
Nirmal Kaur And Another vs Randhir Singh And Another on 17 August, 2012
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No. 494 of 2012 (O&M)
Date of decision: August 17, 2012
Nirmal Kaur and another
...Petitioners
Versus
Randhir Singh and another
...Respondents
CORAM:- HON'BLE MR. JUSTICE A.N. JINDAL
Present: None for the petitioners.
A.N. JINDAL, J. (Oral)
Even on the second call, none appears on behalf of the petitioners. Dismissed.
August 17, 2012 (A.N. JINDAL) prem JUDGE