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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Uttar Pradesh - Subsection

Section 94(3)(ii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(ii)Executive Engineer (Uttar Pradesh State Electricity Board) to be nominated in this behalf by the Superintending Engineer of the concerned circle;