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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(2)(l) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(l)salaries, allowances and other conditions of services of State Commissioner under sub-section (3) of section 68 ;