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[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 174 in Orissa Municipal Rules, 1953

174.

Regard shall also be had to the principle that the maximum amount of expenditure which may be incurred by a Council on the general office establishment including menials and on the general works establishment including engineer, overseers, etc., shall not exceed 5 percent of the normal income and 20 percent of the normal expenditure on works respectively, without the specific sanction of State Government.Form-I[Rule 74](To be printed in half foolscape breadth-wise)Budget estimate of probable Receipts of Municipal Council for the year 20......
  Head of Receipts Estimate for the year Sanctioned estimate for current year Actual receipts of 9 months of current year Actual receipts for the year last completed
  1 2 3 4 5
    Rs.P. Rs.P. Rs.P. Rs.P.
I. Rates and Taxes        
  (1) Tax on holding,        
  (2) Tax on carriages, carts, horses and other animals        
  (3) Water tax        
  (4) Lighting tax        
  (5) Latrine tax        
  (6) Drainage tax        
  (7) Profession tax        
  (8) Poll tax        
  (9) Education tax        
  (10) Other taxes        
  Total        
II. Licence and other fees        
  (1) Fee on registration of dogs        
  (2) Fee's on vessels        
  (3) Licence fees for projections and Properties        
  (4) Licence fee for offensive and dangerous trades, etc.        
  (5) Cart stand fees        
  (6) Licence fees for public resort and other entertainments        
  (7) Licence fees on private markets        
  (8) Other fees        
  Total        
III. Receipts under special acts        
  (1) Pounds        
  (2) Ferry rents        
  (3) Others        
  Total        
IV. Revenue derived from Municipal property and powers apart fromtaxation.        
  (1) Rent of land, buildings, sarais, Dharmasala, Choultries,Dakbunglows, etc.        
  (2) Sale-proceeds of lands and produce of lands        
  (3) Revenue receipts        
  (4) Sale proceeds of unserviceable articles        
  (5) Conservancy receipts other than taxes        
  (6) Fees and revenue from educational institutions        
  (7) Fees and revenue from medical institutions        
  (8) Fees and revenue from markets, slaughter houses, cartstands, etc., maintained by the Municipality        
  (9) Other fees        
  (10) Fines under Municipal and other Acts        
  (11) Interest on investments -        
  (a) For depreciation fund        
  (b) For sinking fund        
  (c) Other purposes        
  Total        
V. Grants and contribution for general and special purposes        
  1. From Government-        
  (a) For general purposes        
  (b) For educational purposes        
  (c) For Medical purposes        
  (d) For sanitation purposes        
  (e) For maintenance of roads        
  (f) For water-supply        
  (g) For other purposes        
  Total        
  2. From Local Funds -        
  (a) For general purposes        
  (b) For educational purposes        
  (c) For medical purposes        
  (d) For sanitation purposes        
  (e) For maintenance of roads        
  (f) For other purposes        
  Total        
  3. Grants and contributions from other sources to bespecified Total        
VI. Miscellaneous        
  (1) Recoveries on account of services rendered        
  (2) Warrant fees, Distraint fees, etc.        
  (3) Fishery rents        
  (4) Other items        
  Total        
VII. Extraordinary and debt        
  (1) Sale proceeds of securities -        
  (a) For depreciation fund        
  (b) For sinking fund        
  (c) Other purposes        
  (2) Loans        
  (3) Advances -        
  (a) Permanent        
  (b) Others        
  (4) Deposit        
  Total        
  Total receipts        
  Probable Opening Balance        
  Grand Total        
1. General Administration and collection        
  (1) General Administration-        
  (a) Office establishment        
  (b) Contingencies        
  (c) Conveyance allowance        
  (d) Dearness allowance        
  (e) Travelling allowance        
  (f) Leave salary and Pensionarycontribution        
  (g) Other items        
  Total        
  (2) Collection of taxes and fees -        
  (a) Establishment        
  (b) Contingencies        
  (c) Conveyance allowance        
  (d) Dearness allowance        
  (e) Other charges        
  Total        
  (3) Collection        
  (4) Survey of land        
  (5) Refunds        
  (6) Pension and gratuities        
  Total        
2. Public Safety        
  (1) Fire establishment and equipment        
  (2) Lighting establishment and equipment        
  (3) Payment of rewards for destruction of noxious animals        
  (4) Others        
  Total        
3. Public Health        
  (1) Establishment charges        
  (2) Training of vaccinators        
  (3) Epidemic charges        
  (4) Vaccination charges        
  (5) Fairs, festivals and exhibitions        
  (6) Other sanitary arrangements        
  (7) Drainage and sewerage works        
  (a) Original        
  (b) Repairs        
  (c) Establishment        
  Total        
  (8) Water-supply and water works -        
  (a) Original        
  (b) Repairs        
  (c) Establishment        
  Total        
  (9) Conservancy -        
  (a) Latrines and urinals        
  (i) Public        
  (ii) Private        
  (b) Road watering and roadcleaning        
  (c) Disposal of night-soil,rubbish, etc.        
  Total        
  (10) Maintenance of vital statistics        
  (11) Markets, cart stands and slaughter houses        
  (12) Miscellaneous        
  Total        
4. Medical        
  (1) Establishment        
  (2) Scholarships        
  (3) Training of Nurses, Midwives, Dhais, etc.        
  (4) Contributions to Government        
  (5) Other contributions        
  (6) Maternity and Child Welfare Centres        
  (7) Other Charges        
  Total        
5. Public Convenience        
  (1) Pounds        
  (2) Sarais, Dak Bungalow, etc.        
  (3) Planting and preservation of trees on roads and publicplaces and maintenance of public gardens        
  (4) Veterinary charges        
  (5) Charges for improvement of breed of cattle        
  (6) Contributions for general purposes -        
  (a) Leprosy asylums        
  (b) Lunatic asylums        
  (c) Orphanages        
  (d) Rescue house        
  Total        
  (7) Maintenance of public tanks and wells        
  (8) Construction of houses for disabled and houseless persons        
  (9) Abating offensive and dangerous trades and removingnoxious vegetation        
  (10) Dairy farms        
  (11) Public work        
  (a) Establishment        
  (b) Building -        
  (i) Original        
  (ii) Repairs        
  (c) Roads -        
  (i) Original        
  (ii) Repairs        
  (d) Stores and plant        
  Total        
  (12) Burning and burial grounds        
  (13) Miscellaneous        
  Total        
6. Public Instruction        
  (1) Primary education -        
  (a) Assignment of education tax        
  (b) Transfer of Governmentcontribution or grants for primary education fund        
  (c) Contribution from the generalfund account for the primary education fund        
  (2) Secondary and others education        
  (3) Libraries and reading rooms        
  (4) Museums        
  (5) Monuments        
  (6) Gymnasia        
  (7) Training of teachers        
  (8) Establishment of scholarships        
  (9) Maintenance of hostels        
  (10) Miscellaneous        
  Total        
7. Miscellaneous        
  (1) Interest on loans        
  (2) Law charges        
  (3) Stationary and printing        
  (4) Provident Fund        
  (5) Cost of work done for private individuals        
  (6) Standard weights and measures        
  (7) Disposal of unclaimed corpses        
  (8) Relief works in times of Famine etc.        
  (9) Census        
  (10) Contributions for retirement of Municipal employees inrecognised Sanatorial for leprosy, T.B., etc.        
  (11) Expenditure on indigent patients for treatment ofspecial diseases        
  (12) Unforeseen and extraordinary charges        
  Total        
8. Extraordinary and debt        
  (1) Investment-        
  (a) in securities        
  (b) in saving bank        
  (2) Repayment of loans        
  (3) Advances        
  (4) Deposits        
  Total        
  Total Expenditure        
  Probable balance at the close ofthe year        
  Grand Total        
Form-I-A[Rule 74](To be printed on half foolscape breadth-wise)Abstract of the budget estimate of the Municipal Council for the year 20.......
  Description of Account Opening balance Receipts Expenditure Closing balance
  1 2 3 4 5
    Rs.P. Rs.P. Rs.P. Rs.P.
A - General Account        
B - Primary Education Tax Account        
C - Latrine Tax Account        
D - Water Tax Account        
E - Drainage Tax Account        
F - Lighting Tax Account        
G - Remunerative Enterprises        
H - Government Grant Account(other than recurring grants)        
I - Deposits and Advances Account        
J - Endowments Account        
K - Other Miscellaneous Account        
Form-II(To be printed on half foolscap breadth-wise)Primary educational budget estimate of Municipal Council for the year 20.......
  Receipts Estimates for the year Sanctioned estimate for current year Actual receipts of 9 months of current year Actual receipts for the year last completed
  1 2 3 4 5
    Rs.P. Rs.P. Rs.P. Rs.P.
I. Education Tax        
II. Fines and Penalties        
III. Income from Investment        
IV. School fees        
V. Other receipts        
VI. Government grants under Section 367        
VII. Contribution from General Fund of the Council        
VIII. Investments realised        
IX. Advances recovered        
X. Income from endowments and Trust Funds        
  Total        
  Expenditure Estimates for the year Sanctioned estimate for current year Actual receipts of 9 months of current year Actual receipts for the year last completed
  1 2 3 4 5
    Rs.P. Rs.P. Rs.P. Rs.P.
1. Maintenance of direct managed Primary Schools        
  (a) Teaching staff        
  (b) Others        
  (c) Travelling allowance        
  (d) Stipend to teachers for training        
  (e) Contingencies        
  (f) House-rent        
  (g) Prize and Scholarships        
  (b) Other items        
  Total        
2. Construction of and repairs to buildings        
3. Contribution to Grama Panchayats        
4. Investments made        
5. Advance recoverable        
6. Grants-in-aid -        
  (a) For maintenance of Schools        
  (b) For buildings and furniture        
  Total        
7. Miscellaneous        
  Total        
Form-III[Rule 77](To be printed on half foolscap breadth-wise)