Section 8(1) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017
(1)The Selection Committee for the appointment of the Controller of Finance shall comprise of :-(a)The Vice-Chancellor(b)One nominee of Chairman Board of Governors(c)Nominee of Principal Secretary Finance(d)Nominee of Pr. Secretary/ Secretary Technical Education(e)Two Experts nominated by the Vice-Chancellor from the panel approved by the Finance Committee.
