Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Nagaland - Subsection

Section 40(2)(a) in Nagaland Forest Act, 1968

(a)prescribe the routes by which alone forest produce may be imported into, exported from or moved within, to the territories which this Act extends ;