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[Cites 0, Cited by 14] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(1) in The Bombay University Act, 1974

(1)Where there is any change in the boundaries of any of the areas specified in the Schedule, the State Government may, after consultation with the Universities concerned, by notification in the Official Gazette, and with effect from such date as may be specified in such notification, enlarge or reduce the boundaries of the areas aforesaid in order to correspond with such change.