Section 4(1)(f) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1)(f) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(f)to organize lectures, seminars, symposia and conferences, to promote legal knowledge and to make law and legal processes efficient instruments of social development;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Chattisgarh - Subsection

Section 4(1)(f) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003