Lok Sabha Debates
Introduction Of The Indian Council Of World Affairs (Amendment) Bill, 2003. on 7 April, 2003
> 17.04 hrs. Title: Introduction of the Indian Council of World Affairs (Amendment) Bill, 2003. THE MINISTER OF STATE IN THE MINISTRY OF EXTERNAL AFFAIRS (SHRI DIGVIJAY SINGH): I beg to move for leave to introduce a Bill to amend the Indian Council of World Affairs Act, 2001. MR. CHAIRMAN: The question is:
"That leave be granted to introduce** a Bill to amend the Indian Council of World Affairs Act, 2001."
The motion was adopted.
SHRI DIGVIJAY SINGH: I introduce the Bill.
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*Published in the Gazette of India, Extraordinary, Part-II, Section-2, dated 7.4.2003 ** Introduced with the recommendation of the President.
MR. CHAIRMAN: I would like to know from the hon. Members whether Matters under Rule 377 be taken up individually by inviting each Member to read out the matter or I can treat them as read. … (Interruptions)
MR. CHAIRMAN: If you want to take each matter separately Member by Member, I will call out each Member’s name. Otherwise, I will treat them as read. … (Interruptions)
श्री रामजीलाल सुमन (फिरोजाबाद): सभापति महोदय, मेरे कार्य स्थगन प्रस्ताव का क्या हुआ?…( व्यवधान) MR. CHAIRMAN: This is regarding Matters under Rule 377. Members have given notices. I want to know from the Members whether they are particular in raising the matters individually or whether I can treat them as read. … (Interruptions)
MR. CHAIRMAN: I am constrained to say that Matters under Rule 377 listed for the day be treated as laid on the Table of the House.