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State of Tamilnadu - Section

Section 11 in Tamil Nadu Hackney Carriage Act, 1911

11. Transfer of registry.

- On any transfer of a hackney carriage, the transferee shall, if he desires to use it as such, within one week of the date of the transfer, apply to the [Deputy Commissioner] [Substituted for the word 'Commissioner' by section 2 of the Tamil Nadu Hackney Carriage (Amendment) Act, 1964 (Tamil Nadu Act 21 of 1964).] for transfer of the registry giving him the particulars specified in the first three clauses of section 8.