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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(2) in The Orissa Dental Council Rules, 1969

(2)examining and reporting on, for the consideration of the State Council, any proposal for recognition of a qualification, for Dental Hygienist regarding which the Central Council or the Government, may ask for opinion of the State Council ;