Section 17 in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000
17. Functions of the Water Users' Association.
- The Water Users' Association shall perform the following functions, namely:-(a)to prepare and implement a warabandi schedule for each irrigation season, consistent with the operational plan, based upon the entitlement, area, soil and cropping pattern;(b)to prepare a plan for the maintenance, extension, improvements, renovation and modernization of irrigation system in the area of its operation and carry out such works of both distributary system and field drains in its area of operation with the funds of the association from time to time;(c)to regulate the use of water among the various outlets under its area of operation according to the warabandi schedule of the system;(d)to promote economy in the use of water allocated;(e)to prepare demand and collect water charges;(f)to maintain a register of land owners as published by the revenue department;(g)to prepare and maintain an inventory of the irrigation system within the area of operation;(h)to monitor flow of water for irrigation;(i)to resolve the disputes, if any, between its Members and water users in its area of operation;(j)to raise resources;(k)to maintain accounts;(l)to cause annual audit of its accounts;(m)to assist in the conduct of elections to the Managing Committee;(n)to maintain such other records, as may be prescribed;(o)to abide by the decisions of the Distributary and Project Committee;(p)to conduct General Body meeting in the manner, as may be prescribed;(q)to encourage avenue plantation on canal bunds and tank bunds by leasing such bunds, and(r)to conduct regular water budgeting and also to conduct periodical social audit in the manner, as may be prescribed.
