Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 330 in The General Rules (Civil), 1957

330. Rules regarding forfeitures.

- The rules in Appendix 15 shall regulate the procedure in case of forfeitures ordered by court under Order XXI, Rule 86 and lapses under the last para of Section 7 of the Regulation V of 1799 as amended by Act No. IV of 1914 and Act No. XII (local) of 1922.Clearance Register