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State of Jammu-Kashmir - Section

Section 59 in Jammu and Kashmir Co-operative Societies Rules, 2001

59. Appointment, qualification, powers and functions of a Sale Officer under section 100

- An Agriculture and Rural Development Bank may, from time to time, by a resolution of its board appoint any of its officers or any other person as a Sale Officer for the purpose of effecting sale of mortgaged property under section 100. Such Sale Officer shall exercise the. same powers and functions as are conferred upon a Sale Officer, under these rules.