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Manipur High Court

Ld Singh vs Union Of India; & Ors on 3 October, 2023

Bench: Mv Muralidaran, A. Guneshwar Sharma

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2023.10.03
SINGH     17:12:16 +05'30'
                                                                                                  Item No. 1
                                                  IN THE HIGH COURT OF MANIPUR
                                                            AT IMPHAL
                                                        W.P. (C) No. 656 of 2023

                                    LD Singh
                                                                                               Petitioner
                                                             Vs.
                                    Union of India; & Ors.
                                                                                           Respondents

BEFORE HON'BLE THE ACTING CHIEF JUSTICE MR. MV MURALIDARAN HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 03.10.2023 Acting C.J. :

Heard Mr. M. Nabakumar, learned counsel appearing for the petitioner and perused the records.
Admit.
Notice.
Mr. Kh. Samarjit, learned DSGI, accepts notice on behalf of all the respondents, hence no formal notice is required. He seeks time to file counter affidavit.
Post the matter on 09.11.2023.
JUDGE ACTING CHIEF JUSTICE Sandeep