Manipur High Court
Ld Singh vs Union Of India; & Ors on 3 October, 2023
Bench: Mv Muralidaran, A. Guneshwar Sharma
Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
Date: 2023.10.03
SINGH 17:12:16 +05'30'
Item No. 1
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P. (C) No. 656 of 2023
LD Singh
Petitioner
Vs.
Union of India; & Ors.
Respondents
BEFORE HON'BLE THE ACTING CHIEF JUSTICE MR. MV MURALIDARAN HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 03.10.2023 Acting C.J. :
Heard Mr. M. Nabakumar, learned counsel appearing for the petitioner and perused the records.
Admit.
Notice.
Mr. Kh. Samarjit, learned DSGI, accepts notice on behalf of all the respondents, hence no formal notice is required. He seeks time to file counter affidavit.
Post the matter on 09.11.2023.
JUDGE ACTING CHIEF JUSTICE Sandeep