Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(1) in Dr. Babasaheb Ambedkar Open University Act, 1994

(1)Without obtaining the prior approval of the State Government or any officer authorised by it in this behalf the University shall not-
(i)create any new post of officers teachers or other employees;
(ii)revise the pay, allowances, post-retirement benefits and other benefits having financial implications offered to its officers teachers and other employees;
(iii)incur any expenditure on any development work.