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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(v) in The Bombay Prevention Of Begging Act, 1959 [Delhi Extension]

(v)“Children Act” means the law for the time being in force in the Union Territory of Delhi relating to neglected and delinquent children and providing for their care, protection and other matters;