Himachal Pradesh High Court
Shriram General Insurance Company Ltd. vs . Smt. Rose on 25 November, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Shriram General Insurance Company Ltd. vs. Smt. Rose .
CMP.M No.1489 of 2022 25.11.2022 Present Mr. Virender Sharma, Advocate, for the applicant.
Notice be issued to the non-applicants-respondents, returnable for 23.12.2022, on taking steps within one week.
(Sandeep Sharma) Judge 25th November, 2022 (shankar) ::: Downloaded on - 25/11/2022 20:33:27 :::CIS