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[Cites 0, Cited by 0] [Section 52H(1)] [Section 52H] [Entire Act]

Union of India - Subsection

Section 52H(1)(a) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(a)any person in-charge of an educational institution or engaged in scientific research to possess and use, for educational or scientific purposes only, essential narcotic drug, in such quantity and in such manner as may be specified in the said order;