Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] Union of India - Subsection Section 3(3) in The Manipur Municipalities Act,1994. (3)Before issue 'of notification under sub-section (1) a draft of the notification is to be published indicating local limits of the area to be included or excluded from the municipality.
