Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Uttar Pradesh - Subsection Section 25(2)(ii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005 (ii)the Head of the Department concerned, if any who is not lower in rank than that of the post for which selection is to be made;