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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in The Tea Companies (Acquisition And Transfer Of Sick Tea Units) Act, 1985

(j)words and expressions used herein and not defined either in this Act or in the Tea Act, 1953 (29 of 1953), but defined in the Companies Act, 1956 (1 of 1956) shall have the meanings respectively assigned to them in the Companies Act, 1956.