Delhi High Court - Orders
M/S Kmp Expressways Ltd vs Ibdi Bank Limited & Anr on 28 September, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 35/2021
M/S KMP EXPRESSWAYS LTD. ..... Petitioner
Through Mr. Pallav Shishodia, Senior Advocate,
Mr. Deepak Khurana and Mr. Tejasv Ananand
Advocates.
versus
IBDI BANK LIMITED & ANR. ..... Respondents
Through Mr. Gopal Jain, Senior Advocate
Mr. Raunak Dhillon, Ms. Madhavi Khanna, Ms.
Isha Malik, Ms. Niharika Shukla, Advocates for
IDBI Bank Ltd.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 28.09.2021 List for further proceedings on 18.10.2021.
VIBHU BAKHRU, J SEPTEMBER 28, 2021 pkv Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL