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Delhi High Court - Orders

M/S Kmp Expressways Ltd vs Ibdi Bank Limited & Anr on 28 September, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~4
                         *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +     O.M.P. (COMM) 35/2021
                               M/S KMP EXPRESSWAYS LTD.                             ..... Petitioner
                                                  Through Mr. Pallav Shishodia, Senior Advocate,
                                                  Mr. Deepak Khurana and Mr. Tejasv Ananand
                                                  Advocates.

                                                  versus

                               IBDI BANK LIMITED & ANR.                    ..... Respondents
                                             Through Mr. Gopal Jain, Senior Advocate
                                             Mr. Raunak Dhillon, Ms. Madhavi Khanna, Ms.
                                             Isha Malik, Ms. Niharika Shukla, Advocates for
                                             IDBI Bank Ltd.

                               CORAM:
                               HON'BLE MR. JUSTICE VIBHU BAKHRU
                                       ORDER

% 28.09.2021 List for further proceedings on 18.10.2021.

VIBHU BAKHRU, J SEPTEMBER 28, 2021 pkv Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL