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Union of India - Section

Section 38 in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016

38. Penalty and adjudication.

- The imposition of penalty, if any, on the retirement adviser or any person concerned shall be in accordance with the provisions of the Act and the Pension Fund Regulatory and Development Authority(Procedure for Inquiry by Adjudicating Officer) Regulations, 2015.