Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133] [Entire Act] State of Maharashtra - Subsection Section 133(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (c)the salaries and allowances of the officers and servants of Class III service and Class IV service working under the Zilla Parishad;
